Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46] [Entire Act] NCT Delhi - Subsection Section 46(9) in Delhi Prison Act, 2000 (9)wilful idleness or negligence of work by any prisoner sentenced to rigorous imprisonment;
