Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] State of Meghalaya - Subsection Section 35(ix) in The Meghalaya Co-operative Societies Rules (ix)to delegate, with or without conditions, all or any of the powers exercisable by the administrative council or the managing body to any officer-bearer or to any committee formed.
