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[Cites 0, Cited by 0] [Section 101(3)] [Section 101] [Entire Act]

NCT Delhi - Subsection

Section 101(3)(f) in Delhi Motor Vehicles Rules, 1993

(f)to any closed trailer specially constructed for a specific purpose and specifically exempted from any or all of the provisions of this rule by an order in writing made by the Commissioner to the extent, so exempted.