Section 22 in Arunachal Pradesh Nursing Council Act, 2011
22. Power to inspect Hospital, Nursing Training institutions etc.
- The Council may authorize the Registrar or any member to inspect any Hospital, Health Institution, Nursing Home or School of Nursing to ascertain that the persons working therein as Nurse are registered with the Council and, in the case of a School of Nursing, Auxiliary Nurse- cum-Midwife Training Centre etc., that it conforms to the standards prescribed and the Registrar may call for records and other information from the authority concerned and such authority shall supply all true and correct information in its possession.
