Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act] State of Telangana - Subsection Section 4(1)(a) in Telangana Money Lenders Act, 1349 F. (a)he has been found guilty by a Civil Court of contravening the provisions of sections 5, 6 or 8 in more than two suits, or