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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Himachal Pradesh - Subsection

Section 7(2)(a) in Himachal Pradesh Habitual Offenders Act, 1969

(a)report himself once in each month, or where the District Magistrate for reasons specified in the order so directs, more frequently to such authority, and in such manner, as may be specified in the order; and