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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Karnataka - Subsection

Section 13(4) in Karnataka Janapada Vishwavidyalaya Act, 2011

(4)The Search Committee shall submit to the Government a panel of three eminent persons in the field of folklore in the alphabetical order. The Government shall forward the panel, along with its recommendations, to the Chancellor who shall keeping in view merit, equity and social justice appoint one person from the panel as the Vice Chancellor:Provided that the Chancellor may with the concurrence of the Government call for a second panel if he considers it necessary and the Search Committee shall submit a second panel which shall be final.