Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Haryana - Subsection

Section 20(2) in The Maharishi Dayanand University Act, 1975

(2)The annual accounts and the balance-sheet of the University shall also be submitted to the Government at the time of its submission to the Chancellor.] [Substituted by Haryana Act No. 8 of 1983.]