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State of Uttar Pradesh - Section

Section 3 in The U.P. Electricity Regulatory Commission (Fees and Fines) Regulations, 2010

3. Fees on Application and Petitions.

(1)Every application, petition and appeal made to the Commission shall be accompanied by such fees as specified in the Schedule.
(2)The fees payable under these regulations shall be paid by means of Bank Draft or Pay Order, drawn in favour of 'Secretary', Uttar Pradesh Electricity Regulatory Commission', payable at Lucknow.
(3)The fees received by the Secretary of the Commission under these regulations shall be deposited in a bank account to be maintained by the Commission.