Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Nagaland - Subsection Section 6(2) in Nagaland Retirement From Public Employment Act, 1991 (2)The Nagaland Retirement from Public Employment Ordinance, 1991 (Ordinance No. I of 1991) is hereby repealed.
