Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Uttar Pradesh - Subsection Section 9(ii) in The U.P. Electro-Medical Maintenance Cell Engineering Service Rules, 1983 (ii)obtained a 'B' certificate of National Cadet Corps, shall, other things being equal, be given preference in the matter, of direct recruitment.
