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State of Uttar Pradesh - Section

Section 10 in The U.P. Technical Education Department Non-Gazetted Technical Service Rules, 1988

10. Age.

- A candidate for direct recruitment must have attained the age of 21 years and must not have attained the age of more than 30 years on January 1st of the year in which recruitment's is to be made, if the posts are advertised during the period January 1 to June 30 and on July 1 if the posts are advertised during the period July 1 to December 31:Provided that the upper age limit in the case of candidates belonging to the Scheduled Castes, Scheduled Tribes and such other categories as may be notified by the Government from time to time shall be greater by such number of years as may be specified.