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State of Madhya Pradesh - Section

Section 15 in The M.P. Upcharyagriha Tatha Rujopchar Sambandhi Sthapanaye (Registrikaran Tatha Anugyapan) Rules, 1997

15. Record of patients examined or treated in the clinical establishment.

- The keeper or owner of a clinical establishment shall prepare and keep in Form 'E' a register of patients examined or treated or in respect of whom any tests are carried out:[Provided that it shall not be necessary to write the patient's name in alphabetical order.] [Inserted by M.P. Notification No. F-13-3-05-XVII-Med. - 2, dated 17-1-2007.]