Delhi High Court - Orders
Vinod Kumar vs Becil And Anothers Through Mahesh ... on 6 May, 2026
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~36
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5357/2021
VINOD KUMAR .....Petitioner
Through:
versus
BECIL AND ANOTHERS THROUGH MAHESH CHAND, DGM
HR ....Respondents
Through: Mr. Nishant Gautam, CGSC with Mr.
Vineet Negi, Ms. Kavya Shukla and
Mr. Vibhav V. Nath, Advocates.
Mr. Saurabh Rastogi and Ms. Smriti
Maheshwari, Advocates
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 06.05.2026
1. It is already 4:40 P.M. Due to paucity of time, it is not possible to take up the matter today.
2. Re-notify on 05th October, 2026.
SANJEEV NARULA, J MAY 6, 2026/hc This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 07/05/2026 at 21:19:01