Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(a) in The Light Diesel Oil (Fixation of Ceiling Prices) Order, 1973

(a)require the dealer to maintain and produce for inspection such books of account or other document and records relating to his business and to furnish such information relating thereto; as he may specify; and