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State of Andhra Pradesh - Section

Section 28 in Andhra Pradesh Civil Services (Conduct) Rules, 1964

28. Repeal:

-The Government Servants' Conduct Rules, 1958, are hereby repealed :Provided that such repeal shall not affect the previous operation of any action taken or orders or instructions issued thereunder, and subject thereto, anything done or any action taken under the rules so repealed shall be deemed to have been done or taken under these rules.