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Union of India - Section

Section 4 in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

4. Set up organisation .-(1) The operator shall set up an organization which is capable of ensuring that the petroleum activities are carried out in accordance with these rules.

(2)The operator shall ensure and demonstrate that the personnel carrying out work for him in the petroleum activities, have the competence required to carry out such work in a safe manner.