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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of West Bengal - Subsection

Section 3(d) in The West Bengal Premises Tenancy Act, 1997

(d)any premises rented to a foreign mission or international agency;
(da)[ any tenancy created by a foreign mission or an international agency, either by way of lease or otherwise] [Clause (da) inserted by W.B. Act 12 of 2006.];