Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 60G in The Punjab Land Revenue Act, 1887

60G. Penalty for failure to furnish information.

- If a person fails to furnish the information required by section 60-F or furnishes information which is wrong in material particulars, the Assessing Authority may charge him with a penalty up to six times the amount of the additional land- revenuerecoverable from him under this Chapter.