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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Meghalaya - Subsection

Section 61(7) in The Meghalaya Police Act, 2010

(7)Each Village Guard will be provided with an Identification Badge and a reasonable monthly honorarium and out-of-pocket expenses, as may be fixed by the Government from time to time. The honorarium so fixed shall not be less than that paid to a Home Guard in the State.