Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1753] [Entire Act] Union of India - Section Section 30 in The Coal Mines Regulations, 2017 30. Appointment of assistant manager. - In every mine, the manager shall be assisted by assistant managers on the scale as may be specified by the Board. Provided that in specific cases, the Chief Inspector may relax the requirement of the appointment of assistant managers.
