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Gujarat High Court

Rajendra Mistry Co- Ordeinator Of vs Dileep Sanghani & on 10 December, 2012

Author: D.H.Waghela

Bench: D.H.Waghela, G.R.Udhwani

    R/CR.MA/14011/2012                                      ORDER




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD



             CRIMINAL MISC.APPLICATION NO. 14011 of 2012



================================================================

         RAJENDRA MISTRY CO- ORDEINATOR OF -....Applicant(s)
                                Versus
                  DILEEP SANGHANI & 1....Respondent(s)
================================================================
Appearance:
MS AMEE YAJNIK, ADVOCATE for the Applicant(s) No. 1
PUBLIC PROSECUTOR for the Respondent(s) No. 2
================================================================

        CORAM: HONOURABLE MR.JUSTICE D.H.WAGHELA
               and
               HONOURABLE MR.JUSTICE G.R.UDHWANI

                            Date : 10/12/2012


                             ORAL ORDER

(PER : HONOURABLE MR.JUSTICE D.H.WAGHELA) Learned Counsel, Mr.Amin appearing with Ms.  Amee   Yajnik,   submitted   that   response   to   a   reminder  sent to learned Advocate General is awaited and, hence  hearing   is   required   to   be   adjourned.   S.O.   to  24/12/2012 at this request.

(D.H.WAGHELA, J.) Page 1 of 2 R/CR.MA/14011/2012 ORDER (G.R.UDHWANI, J.) sompura Page 2 of 2