Gujarat High Court
Rajendra Mistry Co- Ordeinator Of vs Dileep Sanghani & on 10 December, 2012
Author: D.H.Waghela
Bench: D.H.Waghela, G.R.Udhwani
R/CR.MA/14011/2012 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CRIMINAL MISC.APPLICATION NO. 14011 of 2012
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RAJENDRA MISTRY CO- ORDEINATOR OF -....Applicant(s)
Versus
DILEEP SANGHANI & 1....Respondent(s)
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Appearance:
MS AMEE YAJNIK, ADVOCATE for the Applicant(s) No. 1
PUBLIC PROSECUTOR for the Respondent(s) No. 2
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CORAM: HONOURABLE MR.JUSTICE D.H.WAGHELA
and
HONOURABLE MR.JUSTICE G.R.UDHWANI
Date : 10/12/2012
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE D.H.WAGHELA) Learned Counsel, Mr.Amin appearing with Ms. Amee Yajnik, submitted that response to a reminder sent to learned Advocate General is awaited and, hence hearing is required to be adjourned. S.O. to 24/12/2012 at this request.
(D.H.WAGHELA, J.) Page 1 of 2 R/CR.MA/14011/2012 ORDER (G.R.UDHWANI, J.) sompura Page 2 of 2