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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Tamilnadu - Subsection

Section 19(2)(b) in Tamil Nadu Motor Vehicles Taxation Act, 1974

(b)"director" in relation to -
(i)a firm means a partner in the firm;
(ii)a society or other association of individuals means the person who is entrusted under the rules the society or other association with the management of the affairs of the society or other association, as the case may be.