Himachal Pradesh High Court
Amit Jaswal & Anr. vs . Registrar Cooperative Societies on 25 April, 2023
Author: Satyen Vaidya
Bench: Satyen Vaidya
Amit Jaswal & Anr. vs. Registrar Cooperative Societies & Ors.
.
CMPMO No. 159 of 2023.
25.04.2023 Present: Mr. Sanjeev Bhushan, Senior Advocate, with Mr. Rakesh Chauhan, Advocate, for the petitioners.
Mr. Raj Kumar Negi and Mr. Mohinder Zharaick, Additional Advocates General, with Ms. Ranjana Patial, Deputy Advocate General, for respondents No.1 and 2.
Notice to the respondents. Ms. Ranjana Patial, learned Deputy Advocate General, waives service of notice on behalf of respondents No. 1 and 2.
Issue notice to respondents No.3 to 5, returnable for 23rd May, 2023. Steps be taken within three days.
(Satyen Vaidya) Judge 25th April, 2023.
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