Section 28(4)(d) in Securities And Exchange Board Of India (Substantial Acquisition Of Shares And Takeovers)Regulations, 1997

[Cites 0, Cited by 0] [Section 28(4)] [Section 28] [Entire Act]

(d)cash deposited with a scheduled commercial bank in case of clause (b) of sub-regulation (2) of this regulation.

Legal Document View