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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Odisha - Subsection

Section 21(3) in Orissa Universities Act, 1989

(3)[ the Selection Committee referred to in subsection (2) shall consist of:-
(i)The Vice-Chancellor as the Chairperson of the Selection Committee;
(ii)Three outside experts in the concern subject, to be invited on the basis of the list recommended by the Vice-Chancellor and approval by the Syndicate;
(iii)Head of the concerned Faculty or the Director of Higher Education;
(iv)An academician nominated by the Chancellor;
(v)Head of the concerned Department and the Director of Higher Education both shall be the member in case of selection to the post of Professors and Readers.