Section 35 in The M.P. Nagar Tatha Gram Nivesh Vikasit Bhoomiyo, Griho, Bhavano Tatha Anya Sanrachanao Ka Vyayan Niyam, 1975
35.
The construction of building on the plots shall be made in accordance with the building bye-laws and zoning regulations for layouts of the Authority as amended from time to time and the plans for construction shall be submitted to the Authority for approval before commencement of the construction.
