Himachal Pradesh High Court
Himachal Pradesh Nirman Kamgar Sangh ... vs . State Of H.P. on 9 November, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
Himachal Pradesh Nirman Kamgar Sangh (Regd.) vs. State of H.P. .
CWP No. 7129/20229.11.2022 Present: Mr. Anshul Attri & Ms. Manju Dhatwalia, Advocates, for the petitioner.
Mr. Ashok Sharma, A.G. with Mr. J.S. Guleria, Dy.A.G. & Mr. Rajat Chauhan, Law Officer, for respondents-State.
Mr. Sanjeev Suri, Advocate, for respondent No.4.
List on 16.11.2022. Reply in the meanwhile. r (Tarlok Singh Chauhan) Judge (Virender Singh) Judge 9.11.2022 (pankaj) ::: Downloaded on - 10/11/2022 20:34:31 :::CIS