Gujarat High Court
Kamlesh Govindbhai Sagparia vs State Of Gujarat on 11 May, 2018
Author: S.H.Vora
Bench: S.H.Vora
R/CR.MA/9443/2018 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/CRIMINAL MISC.APPLICATION NO. 9443 of 2018
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KAMLESH GOVINDBHAI SAGPARIA
Versus
STATE OF GUJARAT
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Appearance:
MR ASHISH M DAGLI(2203) for the PETITIONER(s) No. 1
for the RESPONDENT(s) No. 2
MS NISHA THAKORE APP (2) for the RESPONDENT(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE S.H.VORA
Date : 11/05/2018
ORAL ORDER
Notice returnable on 06.08.2018. Learned A.P.P. Ms.Nisha Thakore waives service of notice for the respondent - State. Direct service is permitted.
(S.H.VORA, J.) Hitesh Page 1 of 1