Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Entire Act]

State of Tamilnadu - Section

Section 9 in Tamil Nadu Private Universities Act, 2019

9. Amendment to Schedule.

- The Government shall include the name of the University in the Schedule with details of location by way of amendment to the Schedule after satisfying that the sponsoring body has fulfilled the conditions of Letter of Intent.