Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(1)(c) in The Rajiv Gandhi Institute Of Petroleum Technology Act, 2007

(c)two persons from the Board of Directors of the promoting companies to be nominated by the Central Government.