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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Odisha - Subsection

Section 19(2) in The Orissa Government Servants' Conduct Rules, 1959

(2)No Government servant shall make, or permit any member of the family to make any investment likely to embarrass or influence him in the discharge of his official duties and where a Government servant falls to prevent a member of his family from making an investment of this nature, he shall make a report to the effect to the Government forthwith.