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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(2) in Rajasthan Electricity Regulatory Commission (Guidelines for Redressal of Grievances) Regulations, 2008

(2)General or Non-monetary nature. - Consumer grievances such as relating to quality of supply, defects in service & standards of performance by the licensee.