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[Cites 0, Cited by 0] [Section 91] [Entire Act]

NCT Delhi - Subsection

Section 91(ii) in The Delhi Water Board Act, 1998

(ii)in the case of a continuing contravention or failure, with an additional fine which may extend to the amount specified in column 4 of the Table for every day during which such contravention or failure continues after conviction for the first such contravention or failure.