Himachal Pradesh High Court
Puran Prakash Goel & Anr. vs . Chaman Lal Vaidya on 3 January, 2023
Author: Satyen Vaidya
Bench: Satyen Vaidya
Puran Prakash Goel & Anr. vs. Chaman Lal Vaidya .
CMPMO No. 674 of 2022.
03.01.2023 Present: Mr. H.S. Rangra, Advocate, for the petitioners.
CMPMO No. 674 of 2022.
Issue notice to the respondent, returnable on 14th March, 2023. Steps be taken within one week.
CMP No.18375 of 2022.
Notice in the aforesaid terms. In the meantime, till next date further proceedings in Rent Petition No. 4/21/2018, titled as Chaman Lal vs. Puran Prakash Goal & Anr., pending before the learned Rent Controller, Court No.2, Mandi, H.P. shall remain stayed.
(Satyen Vaidya) Judge.
3rd January, 2023.
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