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[Cites 0, Cited by 0] [Section 151(1)] [Section 151] [Entire Act]

NCT Delhi - Subsection

Section 151(1)(c) in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988

(c)deliver any such key to any person other than to an officer of the jail duly authorised to receive such key or to have the care or custody thereof; or