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[Cites 0, Cited by 4] [Section 3(1)] [Section 3] [Entire Act]

State of Kerala - Subsection

Section 3(1)(c) in Kerala Cashew Factories (Acquisition) Act, 1974

(c)[ that there has been large scale unemployment, other than by way of lay off or retrenchment, of the workers of a cashew factory, or [Inserted by Kerala Act No. 14 of 2010]