Madhya Pradesh High Court
Rajesh vs The State Of Madhya Pradesh on 25 September, 2023
Author: Sushrut Arvind Dharmadhikari
Bench: Sushrut Arvind Dharmadhikari
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 16144 of 2023 (RAJESH Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 25-09-2023 Shri C.P. Purohit, learned counsel for the petitioner.
From nowhere it appears that this writ petition is a Public Interest Litigation (PIL).
Learned counsel for the petitioner seeks liberty to verify. List after two weeks.
(S. A. DHARMADHIKARI) (PRANAY VERMA)
JUDGE JUDGE
vidya
Signature Not Verified
Signed by: SREEVIDYA
Signing time: 9/25/2023
4:44:08 PM