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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(d) in The Rajasthan Class IV Services (Recruitment and Other Service Conditions) Rules, 1963

(d)a Tibetan refugee who come over to India before the 1st January, 1962 with the intention of permanently settling in India, or