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Supreme Court - Daily Orders

Commissioner Of Income Tax vs M/S Hewlett Packard Global Soft Ltd. on 31 August, 2018

Bench: A.K. Sikri, Ashok Bhushan

     ITEM NO.11                                COURT NO.5               SECTION IV-A

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 27642/2018

     (Arising out of impugned final judgment and order dated 23-01-2018
     in ITA No. 812/2007 passed by the High Court Of Karnataka At
     Bengaluru)

     COMMISSIONER OF INCOME TAX & ANR.                                   Petitioner(s)

                                                      VERSUS

     M/S HEWLETT PACKARD GLOBAL SOFT LTD.                                Respondent(s)

     (FOR ADMISSION and I.R. and IA No.116480/2018-CONDONATION OF DELAY
     IN FILING )

     Date : 31-08-2018 This petition was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE A.K. SIKRI
                             HON'BLE MR. JUSTICE ASHOK BHUSHAN


     For Petitioner(s)                    Mr. Maninder Singh, ASG
                                          Mr. Guru Krishan Kumar, Sr. Adv.
                                          Ms. Rekha Pandey, Adv.
                                          Mr. Prabhas Bajaj, Adv.
                                          Mr. Aditya Gaggar, Adv.
                                          Mr. Indrajeet Singh, Adv.
                                          Mr. Nalin Kohli, Adv.
                                          Mrs. Anil Katiyar, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Leave granted.

(ASHWANI THAKUR) (RAJINDER KAUR) COURT MASTER (SH) COURT MASTER(NSH) Signature Not Verified Digitally signed by ASHWANI KUMAR Date: 2018.09.01 12:04:57 IST Reason: