Supreme Court - Daily Orders
Commissioner Of Income Tax vs M/S Hewlett Packard Global Soft Ltd. on 31 August, 2018
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.11 COURT NO.5 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 27642/2018
(Arising out of impugned final judgment and order dated 23-01-2018
in ITA No. 812/2007 passed by the High Court Of Karnataka At
Bengaluru)
COMMISSIONER OF INCOME TAX & ANR. Petitioner(s)
VERSUS
M/S HEWLETT PACKARD GLOBAL SOFT LTD. Respondent(s)
(FOR ADMISSION and I.R. and IA No.116480/2018-CONDONATION OF DELAY
IN FILING )
Date : 31-08-2018 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Mr. Maninder Singh, ASG
Mr. Guru Krishan Kumar, Sr. Adv.
Ms. Rekha Pandey, Adv.
Mr. Prabhas Bajaj, Adv.
Mr. Aditya Gaggar, Adv.
Mr. Indrajeet Singh, Adv.
Mr. Nalin Kohli, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
(ASHWANI THAKUR) (RAJINDER KAUR) COURT MASTER (SH) COURT MASTER(NSH) Signature Not Verified Digitally signed by ASHWANI KUMAR Date: 2018.09.01 12:04:57 IST Reason: