Delhi High Court - Orders
Nasimuddin Ansari vs Satish Singh Irsme on 29 May, 2024
$~129
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 1285/2022
NASIMUDDIN ANSARI ..... Petitioner
Through: Mr. Tapas Das, Advocate
versus
SATISH SINGH IRSME ..... Respondent
Through: Ms. Bharthi Raju, Sr. P.C with Mr. Amit
Acharya, G.P. for- UOI
CORAM:
HON'BLE MS. JUSTICE MINI PUSHKARNA
ORDER
% 29.05.2024
1. At request, list for hearing on 22nd August, 2024.
MINI PUSHKARNA, J MAY 29, 2024 au This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/06/2024 at 21:47:20