Patna High Court - Orders
Sri Yogendra Kumar Jain & Ors vs The State Of Bihar & Ors on 23 July, 2014
Author: Rajendra Kumar Mishra
Bench: Rajendra Kumar Mishra
Patna High Court CWJC No.18642 of 2013 (4) dt.23-07-2014
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.18642 of 2013
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1. Sri Yogendra Kumar Jain S/O Late Chakreshwar Kumar Jain Resident
Of Mohalla- Devashram Mahadeva Road, P.S- Arrah Town Arrah And
District Bhojpur At Present Resident Of 28, Basant Vihar Colony, Boring
Road, P.S- S.K. Puri Town And District Patna Sole Proprietor Of M/S
Galass Shells And Lamp Components.
2. M/S Golass Shells And Lamp Components, A Proprietorship Concern Of
Sri Yogendra Kumar Jain, Situated At Mohalla Jai Krishna Road, P.S-
Chowk, Patna City, Town And District- Patna.
.... .... Petitioner/s
Versus
1. The State Of Bihar Through Collector, Patna.
2. The Collector- Cum- Appellate Authority (Under Bbc Act), Patna.
3. The S.D.O- Cum- House Controller, Patna City, Patna.
4. M/S Pradeep Lamp Works, A Partnership Concern Under The Indian
Partnership Act, Situated At Mohalla Jai Krishna Road, P.S- Chowk, Patna
City Town And District- Patna, Through Its One Of The Partner Sri
Chandra Krishna Rohatgi.
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Dilip Kumar
For the Respondent/s : Mr. P.K. Verma
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CORAM: HONOURABLE MR. JUSTICE RAJENDRA KUMAR
MISHRA
ORAL ORDER
4 23-07-2014Learned counsel appearing on behalf of the petitioners submits that in view of order dated 14.05.2014 passed in B.B.C. Appeal No. 06 of 2002-2003 by the Court of District Magistrate, District- Patna, he wants to withdraw this writ application.
In such view of the matter, this writ application is dismissed as withdrawn with recalling the order dated 22.07.2014 whereby the petitioner was directed to remove the defect.
(Rajendra Kumar Mishra, J.) Shail/-
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