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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(12) in The Rajasthan Colonisation (Model Villager And Farms By Literates) Conditions, 1955

(12)Control of pests and Diseases - To adopt at his own cost such measure for the control of insect pests, crop diseases, and noxious weeds as the Agriculture Department may advise, or prescribe from time to time.