Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 34 in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967 34. Servant to wear badges. - Every servant of a Market Committee authorised to collect fees or charges shall wear a suitable badge provided by the Market Committee.
