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Bombay High Court

Pr. Commissioner Of Income Tax 19 Mumbai vs Jayveer Steel on 29 March, 2022

Author: N. R. Borkar

Bench: K. R. Shriram, N. R. Borkar

                               901-ITXA-2211-2019@CONNECTED MATTERS.doc




      IN THE HIGH COURT OF JUDICATURE AT BOMBAY

             ORDINARY ORIGINAL CIVIL JURISDICTION

              INCOME TAX APPEAL NO.2211 OF 2019

PR.COMMISSIONER OF INCOME TAX                  )
19 MUMBAI                                      )...APPELLANT

      V/s.

JAYVEER STEEL                                  )...RESPONDENT


                            WITH

               INCOME TAX APPEAL NO.892 OF 2020

PR.COMMISSIONER OF INCOME TAX                  )
19 MUMBAI                                      )...APPELLANT

      V/s.

RAKESH RASIKLAL PATEL                          )...RESPONDENT


                            WITH

               INCOME TAX APPEAL NO.353 OF 2020

PR.COMMISSIONER OF INCOME TAX                  )
19 MUMBAI                                      )...APPELLANT

      V/s.

VISHAL DHANDHIA HUF                            )...RESPONDENT



AVK                                                              1/20
                              901-ITXA-2211-2019@CONNECTED MATTERS.doc




                          WITH

             INCOME TAX APPEAL NO.636 OF 2022

PR.COMMISSIONER OF INCOME TAX                )
19 MUMBAI                                    )...APPELLANT

      V/s.

RIGHT IMPEX                    )...RESPONDENT


                          WITH

             INCOME TAX APPEAL NO.747 OF 2020

PR.COMMISSIONER OF INCOME TAX                )
19 MUMBAI                                    )...APPELLANT

      V/s.

AJIT METAL SYNDICATE                         )...RESPONDENT


                          WITH

             INCOME TAX APPEAL NO.736 OF 2020

PR.COMMISSIONER OF INCOME TAX                )
19 MUMBAI                                    )...APPELLANT

      V/s.

ALLWYN METALS                                )...RESPONDENT


                          WITH

AVK                                                            2/20
                              901-ITXA-2211-2019@CONNECTED MATTERS.doc




             INCOME TAX APPEAL NO.734 OF 2020

PR.COMMISSIONER OF INCOME TAX                )
19 MUMBAI                                    )...APPELLANT

      V/s.

AJIT METAL SYNDICATE                         )...RESPONDENT


                          WITH

             INCOME TAX APPEAL NO.731 OF 2020

PR.COMMISSIONER OF INCOME TAX                )
19 MUMBAI                                    )...APPELLANT

      V/s.

ALLWYN METALS                                )...RESPONDENT


                          WITH

             INCOME TAX APPEAL NO.724 OF 2020

PR.COMMISSIONER OF INCOME TAX                )
19 MUMBAI                                    )...APPELLANT

      V/s.

ALLWYN METALS                                )...RESPONDENT


                          WITH




AVK                                                            3/20
                              901-ITXA-2211-2019@CONNECTED MATTERS.doc




             INCOME TAX APPEAL NO.3199 OF 2018

PR.COMMISSIONER OF INCOME TAX                )
19 MUMBAI                                    )...APPELLANT

      V/s.

ALPESH DEVICHAND MEHTA                       )...RESPONDENT


                           WITH

              INCOME TAX APPEAL NO.86 OF 2019

PR.COMMISSIONER OF INCOME TAX                )
19 MUMBAI                                    )...APPELLANT

      V/s.

ALPESH DEVALCHAND MEHTA                      )...RESPONDENT


                           WITH

             INCOME TAX APPEAL NO.1148 OF 2019

PR.COMMISSIONER OF INCOME TAX                )
19 MUMBAI                                    )...APPELLANT

      V/s.

ALPESH DEVALCHAND MEHTA                      )...RESPONDENT


                           WITH




AVK                                                            4/20
                              901-ITXA-2211-2019@CONNECTED MATTERS.doc




             INCOME TAX APPEAL NO.2629 OF 2019

PR.COMMISSIONER OF INCOME TAX                )
19 MUMBAI                                    )...APPELLANT

      V/s.

RAJENDRA MADHANI                             )...RESPONDENT


                           WITH

             INCOME TAX APPEAL NO.3293 OF 2019

PR.COMMISSIONER OF INCOME TAX                )
19 MUMBAI                                    )...APPELLANT

      V/s.

VINIT RAMNIKLAL DEHIA                        )...RESPONDENT


                           WITH

             INCOME TAX APPEAL NO.746 OF 2020

PR.COMMISSIONER OF INCOME TAX                )
19 MUMBAI                                    )...APPELLANT

      V/s.

JAYVEER STEEL                                )...RESPONDENT


                           WITH




AVK                                                            5/20
                              901-ITXA-2211-2019@CONNECTED MATTERS.doc




             INCOME TAX APPEAL NO.917 OF 2020

PR.COMMISSIONER OF INCOME TAX                )
19 MUMBAI                                    )...APPELLANT

      V/s.

JAYVEER STEEL                                )...RESPONDENT


                           WITH

             INCOME TAX APPEAL NO.1514 OF 2019

PR.COMMISSIONER OF INCOME TAX                )
19 MUMBAI                                    )...APPELLANT

      V/s.

RISHAB STEEL HOUSE                           )...RESPONDENT


                           WITH

             INCOME TAX APPEAL NO.2798 OF 2019

PR.COMMISSIONER OF INCOME TAX                )
19 MUMBAI                                    )...APPELLANT

      V/s.

MANGILAL K. DOSHI                            )...RESPONDENT


                           WITH




AVK                                                            6/20
                              901-ITXA-2211-2019@CONNECTED MATTERS.doc




             INCOME TAX APPEAL NO.1166 OF 2020

PR.COMMISSIONER OF INCOME TAX                )
19 MUMBAI                                    )...APPELLANT

      V/s.

SHANTILAL BACHRAJ CHANDAN                    )...RESPONDENT


                           WITH

             INCOME TAX APPEAL NO.2740 OF 2019

PR.COMMISSIONER OF INCOME TAX                )
19 MUMBAI                                    )...APPELLANT

      V/s.

MOTILAL P. JAIN                              )...RESPONDENT


                           WITH

             INCOME TAX APPEAL NO.2741 OF 2019

PR.COMMISSIONER OF INCOME TAX                )
19 MUMBAI                                    )...APPELLANT

      V/s.

ALLOYAAGE PRODUCT                            )...RESPONDENT


                           WITH




AVK                                                            7/20
                              901-ITXA-2211-2019@CONNECTED MATTERS.doc




             INCOME TAX APPEAL NO.186 OF 2020

PR.COMMISSIONER OF INCOME TAX                )
19 MUMBAI                                    )...APPELLANT

      V/s.

NAGINBHAI KHIMJI CHOUDHARY                   )...RESPONDENT


                           WITH

             INCOME TAX APPEAL NO.2799 OF 2019

PR.COMMISSIONER OF INCOME TAX                )
19 MUMBAI                                    )...APPELLANT

      V/s.

SUPER TECH INDUSTRIES                        )...RESPONDENT


                           WITH

             INCOME TAX APPEAL NO.700 OF 2020

PR.COMMISSIONER OF INCOME TAX                )
19 MUMBAI                                    )...APPELLANT

      V/s.

NAGINBHAI KHIMJI CHOUDHARY                   )...RESPONDENT


                           WITH




AVK                                                            8/20
                              901-ITXA-2211-2019@CONNECTED MATTERS.doc




             INCOME TAX APPEAL NO.992 OF 2020

PR.COMMISSIONER OF INCOME TAX                )
19 MUMBAI                                    )...APPELLANT

      V/s.

CHANDAN DHINGADMAL JAIN                      )...RESPONDENT


                           WITH

             INCOME TAX APPEAL NO.229 OF 2020

PR.COMMISSIONER OF INCOME TAX                )
19 MUMBAI                                    )...APPELLANT

      V/s.

SOHANLAL BOHRA                               )...RESPONDENT


                           WITH

             INCOME TAX APPEAL NO.2795 OF 2019

PR.COMMISSIONER OF INCOME TAX                )
19 MUMBAI                                    )...APPELLANT

      V/s.

MANOJKUMAR PARASMAL CHANDAN                  )...RESPONDENT


                           WITH




AVK                                                            9/20
                              901-ITXA-2211-2019@CONNECTED MATTERS.doc




             INCOME TAX APPEAL NO.2900 OF 2019

PR.COMMISSIONER OF INCOME TAX                )
19 MUMBAI                                    )...APPELLANT

      V/s.

NAVDEEP METALS                               )...RESPONDENT


                           WITH

             INCOME TAX APPEAL NO.2792 OF 2019

PR.COMMISSIONER OF INCOME TAX                )
19 MUMBAI                                    )...APPELLANT

      V/s.

VIJAY METAL CORPORATION                      )...RESPONDENT


                           WITH

             INCOME TAX APPEAL NO.2789 OF 2019

PR.COMMISSIONER OF INCOME TAX                )
19 MUMBAI                                    )...APPELLANT

      V/s.

KIRTI MURLIDHAR MUNI                         )...RESPONDENT


                           WITH




AVK                                                            10/20
                              901-ITXA-2211-2019@CONNECTED MATTERS.doc




             INCOME TAX APPEAL NO.2943 OF 2019

PR.COMMISSIONER OF INCOME TAX                )
19 MUMBAI                                    )...APPELLANT

      V/s.

SOLHANLAL BOHRA                              )...RESPONDENT


                           WITH

              INCOME TAX APPEAL NO.99 OF 2020

PR.COMMISSIONER OF INCOME TAX                )
19 MUMBAI                                    )...APPELLANT

      V/s.

KIRTI MURLIDHAR MUNI                         )...RESPONDENT


                           WITH

             INCOME TAX APPEAL NO.3103 OF 2019

PR.COMMISSIONER OF INCOME TAX                )
19 MUMBAI                                    )...APPELLANT

      V/s.

BHAIRAV TUBE (INDIA)                         )...RESPONDENT


                           WITH




AVK                                                            11/20
                              901-ITXA-2211-2019@CONNECTED MATTERS.doc




             INCOME TAX APPEAL NO.634 OF 2020

PR.COMMISSIONER OF INCOME TAX                )
23 MUMBAI                                    )...APPELLANT

      V/s.

RAJU KISHINCHAND MAHTANI                     )...RESPONDENT


                           WITH

             INCOME TAX APPEAL NO.3102 OF 2019

PR.COMMISSIONER OF INCOME TAX                )
23 MUMBAI                                    )...APPELLANT

      V/s.

RAJU KISHINCHAND MAHTANI                     )...RESPONDENT


                           WITH

             INCOME TAX APPEAL NO.1036 OF 2021

PR.COMMISSIONER OF INCOME TAX                )
23 MUMBAI                                    )...APPELLANT

      V/s.

RAJU KISHINCHAND MAHTANI                     )...RESPONDENT


                           WITH




AVK                                                            12/20
                              901-ITXA-2211-2019@CONNECTED MATTERS.doc




             INCOME TAX APPEAL NO.637 OF 2020

PR.COMMISSIONER OF INCOME TAX                )
19 MUMBAI                                    )...APPELLANT

      V/s.

SAMARTHMAL H HSHA JAIN                       )...RESPONDENT


                          WITH

             INCOME TAX APPEAL NO.108 OF 2020

PR.COMMISSIONER OF INCOME TAX                )
19 MUMBAI                                    )...APPELLANT

      V/s.

HARESH JAYANTILAL PAREKH                     )...RESPONDENT


                          WITH

             INCOME TAX APPEAL NO.105 OF 2020

PR.COMMISSIONER OF INCOME TAX                )
19 MUMBAI                                    )...APPELLANT

      V/s.

CHUNILAL R SHAH                              )...RESPONDENT


                          WITH




AVK                                                            13/20
                              901-ITXA-2211-2019@CONNECTED MATTERS.doc




             INCOME TAX APPEAL NO.1354 OF 2020

PR.COMMISSIONER OF INCOME TAX                )
19 MUMBAI                                    )...APPELLANT

      V/s.

SUPREME STEEL IMPEX                          )...RESPONDENT


                           WITH

             INCOME TAX APPEAL NO.3283 OF 2019

PR.COMMISSIONER OF INCOME TAX                )
19 MUMBAI                                    )...APPELLANT

      V/s.

NILESH S DOSHI                               )...RESPONDENT


                           WITH

             INCOME TAX APPEAL NO.748 OF 2020

PR.COMMISSIONER OF INCOME TAX                )
19 MUMBAI                                    )...APPELLANT

      V/s.

JITENDRA JUGRAJ BOKADIA                      )...RESPONDENT


                           WITH




AVK                                                            14/20
                              901-ITXA-2211-2019@CONNECTED MATTERS.doc




             INCOME TAX APPEAL NO.1189 OF 2020

PR.COMMISSIONER OF INCOME TAX                )
19 MUMBAI                                    )...APPELLANT

      V/s.

BHURARAM VIRDAJI CHOUDHARY                   )...RESPONDENT


                           WITH

             INCOME TAX APPEAL NO.3296 OF 2019

PR.COMMISSIONER OF INCOME TAX                )
19 MUMBAI                                    )...APPELLANT

      V/s.

ARVIND MANRUPCHAND SHAH                      )...RESPONDENT


                           WITH

             INCOME TAX APPEAL NO.3310 OF 2019

PR.COMMISSIONER OF INCOME TAX                )
19 MUMBAI                                    )...APPELLANT

      V/s.

BHURARAM VIRDAJI CHOUDHARY                   )...RESPONDENT


                           WITH




AVK                                                            15/20
                              901-ITXA-2211-2019@CONNECTED MATTERS.doc




             INCOME TAX APPEAL NO.3134 OF 2019

PR.COMMISSIONER OF INCOME TAX                )
19 MUMBAI                                    )...APPELLANT

      V/S.

JITENDRA JUGRAJ BOKADIA                      )...RESPONDENT

                           WITH

             INCOME TAX APPEAL NO.909 OF 2020

PR.COMMISSIONER OF INCOME TAX                )
19 MUMBAI                                    )...APPELLANT

      V/S.

JITENDRA JUGRAJ BOKADIA                      )...RESPONDENT


                           WITH

             INCOME TAX APPEAL NO.134 OF 2021

PR.COMMISSIONER OF INCOME TAX                )
23 MUMBAI                                    )...APPELLANT

      V/S.

CHETAN P. CHITALIA                           )...RESPONDENT

                           WITH




AVK                                                            16/20
                              901-ITXA-2211-2019@CONNECTED MATTERS.doc




             INCOME TAX APPEAL NO.3301 OF 2019

PR.COMMISSIONER OF INCOME TAX                )
23 MUMBAI                                    )...APPELLANT

      V/S.

CHETAN P. CHITALIA                           )...RESPONDENT


                           WITH

             INCOME TAX APPEAL NO.924 OF 2020

PR.COMMISSIONER OF INCOME TAX                )
19 MUMBAI                                    )...APPELLANT

      V/S.

VIRMABHAI A PATEL                            )...RESPONDENT

                           WITH

             INCOME TAX APPEAL NO.749 OF 2020

PR.COMMISSIONER OF INCOME TAX                )
19 MUMBAI                                    )...APPELLANT

      V/S.

MUKESH C SANGHVI                             )...RESPONDENT

                           WITH




AVK                                                            17/20
                              901-ITXA-2211-2019@CONNECTED MATTERS.doc




             INCOME TAX APPEAL NO.854 OF 2022

PR.COMMISSIONER OF INCOME TAX                )
19 MUMBAI                                    )...APPELLANT

      V/S.

RACHNA CARD COLLECTION                       )...RESPONDENT

                          WITH

             INCOME TAX APPEAL NO.184 OF 2020

PR.COMMISSIONER OF INCOME TAX                )
19 MUMBAI                                    )...APPELLANT

      V/S.

ISHRARAM G CHOUDHARY                         )...RESPONDENT

                          WITH

             INCOME TAX APPEAL NO.874 OF 2019

PR.COMMISSIONER OF INCOME TAX                )
19 MUMBAI                                    )...APPELLANT

      V/S.

BABULAL U MUNOT                              )...RESPONDENT

                          WITH




AVK                                                            18/20
                                    901-ITXA-2211-2019@CONNECTED MATTERS.doc




                INCOME TAX APPEAL NO.1160 OF 2019

PR.COMMISSIONER OF INCOME TAX                      )
19 MUMBAI                                          )...APPELLANT

         V/S.

WAMAN HARI PETHE JEWELLERS                         )...RESPONDENT

Mr.Sham Walve, Advocate for the Appellant in all Appeals.
Ms.Radha Halbe a/w. Mr.Devendra Jain, Advocate for the
Respondent in ITXA-2741-2019.
Ms.Hetal Laghave a/w. Ms.Rutuja N. Pawar, Advocate for
Respondent in ITXA-2795-2019 and ITXA-1514-2019.
Mr.Ankit Rajput a/w. R. Bhatt, Advocate for Respondent in ITXA-
720-2020 AND ITXA-747-2020.
Mr.B.V.Jhaveri, Advocate for Respondent in ITXA-1160-2019.
Mr.Jitendra Singh a/w. Ms.Neha Paranjpe and Mr.Om Kandalkar,
Advocate for Respondent in ITXA-134-2021 and ITXA 3301-2019.


                               CORAM        : K. R. SHRIRAM &
                                              N. R. BORKAR, JJ.
                               DATE         : 29th MARCH 2022

P.C. :


1        Mr.Walve states that substantial questions of law proposed

in these appeals are squarely covered by the orders passed by this AVK 19/20 901-ITXA-2211-2019@CONNECTED MATTERS.doc Court in the cases of The Principal Commissioner of Income Tax-

17 vs. M/s. Mohommad Haji Adam & Co. 1 and Principal Commissioner of Income Tax, Central-4 vs. M/s. Paramshakti Distributors Pvt. Ltd.2, and therefore the appeals could be disposed.

2 Accordingly, all appeals disposed.

(N. R. BORKAR, J.) (K. R. SHRIRAM, J.) ARTI VILAS KHATATE Digitally signed by ARTI VILAS KHATATE Date: 2022.03.30 19:15:03 +0530 1 Income Tax Appeal No. 1004 of 2016 & Connected Appeals dated 11th February 2019 2 Income Tax Appeal No.413 of 2017, dated 15th July 2017 AVK 20/20