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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Meghalaya - Subsection

Section 59(2) in The Meghalaya Police Act, 2010

(2)Special attention shall be paid to the security of each Police Station, particularly in areas prone to violence or mass disturbances. It shall also be ensured that the manpower posted in such Police Station is not diverted elsewhere except when specially authorized by the Director General of Police for a specific purpose and for a specified period.