Bombay High Court
Anusaya Shivaji Fattepure And Others vs Raosaheb Anandrao Ingale And Others on 12 October, 2021
Author: Mangesh S. Patil
Bench: Mangesh S. Patil
932 WP 11136 21.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
932 WRIT PETITION NO.11136 OF 2021
ANUSAYA SHIVAJI FATTEPURE AND OTHERS
VERSUS
RAOSAHEB ANANDRAO INGALE AND OTHERS
...
Advocate for Petitioners : Mr. Sujit Patil h/f Mr. Vibhute Vinod M.
AGP for Respondents No. 21 & 22 : Mr. P. N. Kutti.
CORAM : MANGESH S. PATIL, J.
DATE : 12.10.2021.
PER COURT :
Heard.
2. Issue notice to the respondents, returnable on 07.12.2021. Learned A.G.P. waives service for the respondent Nos. 21 and 22.
(MANGESH S. PATIL, J.) mkd/-
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