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[Cites 0, Cited by 0] [Section 72(2)] [Section 72] [Entire Act]

State of Uttar Pradesh - Subsection

Section 72(2)(b) in The U.P. Co-operative Societies Act, 1965

(b)where the number of ordinary members has been reduced to less than such minimum as provided in Section 6 for the registration of such society; or