Delhi High Court - Orders
Veena Bhatia vs Centre For Development Of Telematics ... on 5 August, 2025
Author: Prateek Jalan
Bench: Prateek Jalan
$~14 and 15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11781/2019 and CM APPL. 48356/2019
VEENA BHATIA .....Petitioner
versus
CENTRE FOR DEVELOPMENT OF TELEMATICS (C-DOT) &
ORS .....Respondents
+ W.P.(C) 11788/2019 and CM APPL. 48366/2019
RASHMI JAIN .....Petitioner
versus
CENTRE FOR DEVELOPMENT OF TELEMATICS (C-DOT) &
ORS .....Respondents
Appearances: Mr. Tariq Adeeb, Advocate for petitioner in Item Nos.
14 and 15.
Mr. Bhagvan Swarup Shukla, CGSC with Mr. Vinay
Kumar Shukla, Advocate for UOI in Item Nos. 14 and
15.
Mr. Rohit Dutta, Mr. Shyam Kishor Maurya,
Advocates with Mr. Shahabaz, AR in Item Nos. 14
and 15.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 05.08.2025 At joint request, list on 25.11.2025.
PRATEEK JALAN, J AUGUST 05, 2025 UK/AD/ This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/08/2025 at 22:27:45