Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Veena Bhatia vs Centre For Development Of Telematics ... on 5 August, 2025

Author: Prateek Jalan

Bench: Prateek Jalan

                          $~14 and 15
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     W.P.(C) 11781/2019 and CM APPL. 48356/2019
                                VEENA BHATIA                               .....Petitioner

                                                 versus
                                    CENTRE FOR DEVELOPMENT OF TELEMATICS (C-DOT) &
                                    ORS                               .....Respondents

                          +         W.P.(C) 11788/2019 and CM APPL. 48366/2019
                                    RASHMI JAIN                                .....Petitioner
                                                     versus
                                    CENTRE FOR DEVELOPMENT OF TELEMATICS (C-DOT) &
                                    ORS                               .....Respondents

                          Appearances:                  Mr. Tariq Adeeb, Advocate for petitioner in Item Nos.
                                                        14 and 15.
                                                        Mr. Bhagvan Swarup Shukla, CGSC with Mr. Vinay
                                                        Kumar Shukla, Advocate for UOI in Item Nos. 14 and
                                                        15.
                                                        Mr. Rohit Dutta, Mr. Shyam Kishor Maurya,
                                                        Advocates with Mr. Shahabaz, AR in Item Nos. 14
                                                        and 15.
                          CORAM:
                          HON'BLE MR. JUSTICE PRATEEK JALAN
                                            ORDER

% 05.08.2025 At joint request, list on 25.11.2025.

PRATEEK JALAN, J AUGUST 05, 2025 UK/AD/ This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/08/2025 at 22:27:45