Securities And Exchange Board Of India - Subsection
Section 21(2) in Securities and Exchange Board of India (Portfolio Managers) Regulations, 1993
(2)The portfolio manager shall [in terms of the agreement with the client] [Inserted by the SEBI (Portfolio Managers) (Amendment) Regulations, 2002, w.e.f. 11-10-2002.] also furnish to the client documents and information relating only to the management of a portfolio.
